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[Cites 0, Cited by 0] [Section 16(10)] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(10)(c) in The Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974

(c)to enter upon and inspect any land, but not a dwelling house, and do any other act which in his or its opinion may be necessary for carrying out the provisions of the Act or these Rules.