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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(3)(iii) in The Institute Of Trans-Disciplinary Health Sciences And Technology Act, 2013

(iii)the nature and type of programmes of study and research to be undertaken by the Institute during a period of academic years immediately following the commencement date;