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[Cites 0, Cited by 0] [Section 12B(3)] [Section 12B] [Entire Act]

Union of India - Subsection

Section 12B(3)(b) in The Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002

(b)appoint any of its officers as an observer to observe the working of the board of directors of such asset reconstruction company: