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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(3)(a) in Andhra Pradesh Electricity Regulatory Commission (Security Deposit) Regulation, 2004

(a)The consumers shall pay the additional security deposit within thirty days from the date of service of the demand notice issued by the licensee.