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[Cites 0, Cited by 1] [Section 36] [Entire Act]

State of Tamilnadu - Subsection

Section 36(2) in Tamil University Act, 1982

(2)Not with standing anything contained in the first proviso to sub-section (1), where a Professor or the Dean in a Faculty has attained the age of fifty-eight years, the Vice- Chancellor may, if he is satisfied that such Professor or Dean has rendered meritorious service for furthering the advancement of learning or prosecution of research in Tamil, appoint such Professor or continue such Dean in office as the Dean of that Faculty.