Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Kerala - Section Section 61 in Kerala Police Act, 2011 61. Police to regulate and control traffic.- A Police officer on duty may, for avoiding disorder, obstruction and danger, regulate and control traffic in any public place and for that purpose give reasonable directions to all concerned and they shall be bound to obey such directions.
