Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 26(1)] [Section 26] [Entire Act] Union of India - Subsection Section 26(1)(e) in Indian Forest Act, 1927 (e)causes any damage by negligence in felling any tree or cutting or dragging any timber;