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[Cites 0, Cited by 0] [Section 14A(2)] [Section 14A] [Entire Act]

State of Jharkhand - Subsection

Section 14A(2)(v) in Jharkhand Co-operative Societies Act, 2008

(v)to be responsible for the general conduct, supervision and management to the day- to - day business and affairs of the registered society;