Section 52(3)(ii) in The U.P. Water Supply and Sewerage Act, 1975

[Cites 0, Cited by 0] [Section 52(3)] [Section 52] [Entire Act]

State of Uttar Pradesh - Subsection

Section 52(3)(ii) in The U.P. Water Supply and Sewerage Act, 1975

(ii)the expression "sewerage tax" shall have the same meaning as the "drainage tax" has been assigned in the Uttar Pradesh Municipal Corporations Act, 1959.]

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State of Uttar Pradesh - Subsection

Section 52(3)(ii) in The U.P. Water Supply and Sewerage Act, 1975