Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 59] [Entire Act]

Bombay Presidency - Subsection

Section 59(3) in Bombay Primary Education Act, 1947

(3)The president and other members nominated under sub-section (1) shall hold office upto and inclusive of the [31st day of December 1964], or until a Board is duly constituted under section 58 whichever is earlier.