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[Cites 0, Cited by 0] [Section 4(1A)] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(1A)(b) in The Jammu and Kashmir Panchayati Raj Rules, 1996

(b)allot the Panch seats reserved for women, Scheduled Castes and Scheduled Tribes, as the case may be, by rotation, after every general election, to different Constituencies in a Halqa Panchayat ; and