Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 97] [Entire Act] Union of India - Section Section 247 in The Income Tax Act, 1961 247. Appeal by partner. - [Omitted by the Finance Act, 1992 (12 of 1992), section 84 (w.r.e.f. 1-4-1983).]
