Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Kerala - Subsection

Section 8(2) in Sree Sankaracharya University of Sanskrit Act, 1994

(2)The Chancellor shall be the head of the University and if present, preside at the meetings of the Academic Council and at any convocation of the University.