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State of Tamilnadu - Section

Section 35 in Tamil Nadu Dr. M.G.R. Medical University Chennai (Affiliation of Dental Colleges) Statutes

35.

The provisional affiliation granted above by the University shall be only for the Fourth Year B.D.S. Degree Course of study. Thereupon the University, shall permit the college to admit the students in the Fourth Year B.D.S. Degree Course of Study.Compulsory Rotatory Resident Internship (CRRI) Trainings: