Gujarat High Court
Pravinsinh Danubhai Rathod vs State Of Gujarat & 2 on 17 October, 2016
Author: S.R.Brahmbhatt
Bench: S.R.Brahmbhatt, A.Y. Kogje
C/SCA/5463/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 5463 of 2016
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PRAVINSINH DANUBHAI RATHOD....Petitioner(s)
Versus
STATE OF GUJARAT & 2....Respondent(s)
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Appearance:
MR BC PATEL, ADVOCATE for the Petitioner(s) No. 1
ADVANCE COPY SERVED TO GP/PP for the Respondent(s) No. 1
NOTICE NOT RECD BACK for the Respondent(s) No. 3
NOTICE SERVED for the Respondent(s) No. 1 - 3
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CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
and
HONOURABLE MR.JUSTICE A.Y. KOGJE
Date : 17/10/2016
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE S.R.BRAHMBHATT) This matter was mentioned in the morning for taking it up on priority basis. We granted priority.
When the matter is called out, none is present to submit the matter. Request for passing it over cannot be acceded to looking to number of matters and priority matters.
Put up after vacation on 09.11.2016.
(S.R.BRAHMBHATT, J.) Page 1 of 2 HC-NIC Page 1 of 2 Created On Tue Oct 18 00:25:27 IST 2016 C/SCA/5463/2016 ORDER (A.Y. KOGJE, J.) SHITOLE Page 2 of 2 HC-NIC Page 2 of 2 Created On Tue Oct 18 00:25:27 IST 2016