Section 4(1)(d) in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003

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State of Chattisgarh - Subsection

Section 4(1)(d) in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003

(d)to advance professional education and also to provide adequate orientation and training to judicial officers and others who are involved in the administration of justice;

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State of Chattisgarh - Subsection

Section 4(1)(d) in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003