Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 359] [Entire Act] State of Jharkhand - Subsection Section 359(a) in Jharkhand Municipal Act, 2011 (a)any pool, ditch, quarry, hole, excavation, tank, well, pond, drain, watercourse or any collection of water, or