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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 30(1)(b) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(b)deepen or otherwise improve any water-course and other property mentioned in clause (c) of sub-section (1) of section 37; and