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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Madhya Pradesh - Subsection

Section 38(a) in The M.P. Bhoj (Open) University Adhiniyam, 1991

(a)[ the first Kulpati, the first Registrar and the first Finance Officer shall be appointed by the Kuladhipati on the advice of the State Government and they shall be governed by the terms and conditions of service specified in their respective order of appointment : [Clauses (a) and (b) Substituted by Madhya Pradesh Act No. 10 of 1992, Section 3(i).]