Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Punjab - Section

Section 9 in Punjab Dairy Development Board Act, 2000

9. Objectives of the Board.

- The Board shall be a nodal agency for coordinating, planning and organising programmes of dairy development in consultation with the State Government so as to promote dairy sector on modern, scientific and commercially viable lines.