Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Karnataka High Court

Sri T Narayanappa vs Sri C R Neelakanta Rao on 7 June, 2012

Author: Ravi Malimath

Bench: Ravi Malimath

                           1



       IN THE HIGH COURT OF KARNATAKA AT BANGALORE

         DATED THIS THE 7TH DAY OF JUNE, 2012

                        BEFORE

         THE HON'BLE MR.JUSTICE RAVI MALIMATH

            REVIEW PETITION NO.348 OF 2010
                          IN
                  R.S.A. NO.842/2009

BETWEEN:

SRI T NARAYANAPPA
S/O LATE THIMMARAYAPPA
AGED ABOUT 64 YEARS
R/AT SHETTIGERE VILLAGE
JALA HOBLI
BANGALORE NORTH TALUK.             ...PETITIONER

       (BY M/S: MYLARAIAH ASSOCIATES, ADVOCATES)

AND:

1.     SRI C R NEELAKANTA RAO
       S/O LATE C R RAMACHANDRA RAO
       MAJOR
       R/AT NO.871/17, 8TH CROSS
       1ST BLOCK, 1ST STAGE, SRINAGAR
       BANASHANKARI, 1ST STAGE
       BANGALORE.
                          2

2.   SRI C R LAXMINARASANNA
     S/O LATE C R RAMACHANDRA RAO
     MAJOR
     R/A NO.871/17, 8TH CROSS
     1ST BLOCK,1ST STAGE, SRINAGAR
     BANASHANKARI, 1ST STAGE
     BANGALORE.

3.   SMT CHIKKAMUNISHAMI
     S/O HANUMANTHARAYAPPA
     MAJOR
     R/A SHETTIGERE VILLAGE
     JALA HOBLI
     BANGALORE NORTH TALUK.

4.   SRI M SHAMAPPA
     S/O ANNAYAPPA, MAJOR
     R/AT MUTTUGADAHALLI VILLAGE
     JALA HOBLI
     BANGALORE NORTH TALUK.      ...RESPONDENTS

     (BY SRI: D L SURESH, ADVOCATE)

     THIS RP IS FILED UNDER ORDER XLVII READ WITH
SECTION 114 OF CPC PRAYING FOR REVIEW THE ORDER
DATED 23.6.2010 PASSED IN RSA NO.842/2009 BY THIS
COURT.


     THIS RP COMING ON FOR FURTHER ORDERS THIS DAY,
THE COURT MADE THE FOLLOWING:
                             3

                      O R D E R

None appears for the petitioner nor any representation is made. The petition is dismissed for non-prosecution.

Sd/-

JUDGE KM