Karnataka High Court
Sri T Narayanappa vs Sri C R Neelakanta Rao on 7 June, 2012
Author: Ravi Malimath
Bench: Ravi Malimath
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IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 7TH DAY OF JUNE, 2012
BEFORE
THE HON'BLE MR.JUSTICE RAVI MALIMATH
REVIEW PETITION NO.348 OF 2010
IN
R.S.A. NO.842/2009
BETWEEN:
SRI T NARAYANAPPA
S/O LATE THIMMARAYAPPA
AGED ABOUT 64 YEARS
R/AT SHETTIGERE VILLAGE
JALA HOBLI
BANGALORE NORTH TALUK. ...PETITIONER
(BY M/S: MYLARAIAH ASSOCIATES, ADVOCATES)
AND:
1. SRI C R NEELAKANTA RAO
S/O LATE C R RAMACHANDRA RAO
MAJOR
R/AT NO.871/17, 8TH CROSS
1ST BLOCK, 1ST STAGE, SRINAGAR
BANASHANKARI, 1ST STAGE
BANGALORE.
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2. SRI C R LAXMINARASANNA
S/O LATE C R RAMACHANDRA RAO
MAJOR
R/A NO.871/17, 8TH CROSS
1ST BLOCK,1ST STAGE, SRINAGAR
BANASHANKARI, 1ST STAGE
BANGALORE.
3. SMT CHIKKAMUNISHAMI
S/O HANUMANTHARAYAPPA
MAJOR
R/A SHETTIGERE VILLAGE
JALA HOBLI
BANGALORE NORTH TALUK.
4. SRI M SHAMAPPA
S/O ANNAYAPPA, MAJOR
R/AT MUTTUGADAHALLI VILLAGE
JALA HOBLI
BANGALORE NORTH TALUK. ...RESPONDENTS
(BY SRI: D L SURESH, ADVOCATE)
THIS RP IS FILED UNDER ORDER XLVII READ WITH
SECTION 114 OF CPC PRAYING FOR REVIEW THE ORDER
DATED 23.6.2010 PASSED IN RSA NO.842/2009 BY THIS
COURT.
THIS RP COMING ON FOR FURTHER ORDERS THIS DAY,
THE COURT MADE THE FOLLOWING:
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O R D E R
None appears for the petitioner nor any representation is made. The petition is dismissed for non-prosecution.
Sd/-
JUDGE KM