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Andhra Pradesh High Court - Amravati

Sri Prof B Tirupati Rao vs Cantempt Of Courts Act 197 on 31 January, 2026

(SHOW CAUSE NOTICE BEFORE ADMISSION}
IN THE HIGH COURT OF ANOHRA PRADESH AT AMARAVATI
(ORIGINAL JURISDICTION)
SATURDAY, THE THIRTY FIRST DAY OF JANUARY
TWO THOUSAND AND TWENTY SIX
SPRESENT:
THE HONOURABLE SRI JUSTICE K SREENIVASA REDDY
; CONTEMPT CASE NO: 352 OF 2026
Sehwean: |
Vikas 5 Ped College, Rep by its worrespondent ar. Sheik Subhan Bashe
Ganganapalle, Kadace Ma: ndal K Kommadinne, A ndhra Pradesh. 578005
. ..Patitioner/Complainant
. AND
1. Sri Prof B Tirupati Rao, S ecretary Andive Pradesh Stete Counc! for
Higher Education Government of Andhra Pradesh 3° 9 4° ang 5%
floors, Atmakuru (village) Mangalag in (Mandal), Guntur District.
Sr. VOY SWAMI, Convenor APPECET- 2095 Admissions AP BE. Ed f
D.RPLEd - 2088 Admissions Department of Physical Education AND

Sports Sciences Acharya Nageriune University Nagarluna Nagar -
22510, Guntur District, Andhra Pradesh |

ae . Respondents/Alleged Contemnors

(Note: RZ Not Necessary)

WHEREAS the Petitioner has presented under Sections 10 to 12 of the
Cantempt of courts Act 1971, above case th rough his Counsel SRI SRI
VNAY MATHURUMILLE, praying that this Hon Die High Court may be pleased

io punish the respondents herein for their wilful disobedience of the order
dated 10-12-2025 passed in W-P No. 33822 of 2028, |

WHEREAS the saicdoase com ng on for orders as to adrnission on this
day and whereas the High Court upon perusing the affidavit fled therein and

upon hearing the arguments of SRI GRE VLLAY MATHURKUMILLI, Advocate



SOLON,

for the Petitioner, directe cf issuance 'of Notice to the respondents, to shaw
fause as fo why in the cires umstances stated in the affidavit Med in suppart

hereof, the said ca ase should net be admitted,

Yo u vEZ
Y. Sr Prof & Frupatl Rao, Secretary Andhra Pradesh State Counc for

eth

Higher Education Goverment of Andhra Pradesh 3° 4 and §

foors, Aimakuru éflage) ) Mang alsgid {Mandal}, Guntur District
2. Sr VARY SAME Convenor APRECET- 2025 Admissions AP BLP Ed s

.

gees, OOFES Sciences Acharys _ Nagarjuna University | Naga sitar Nagar S2e510 , Guntur Dis str of, Ans chra Pradesh be and hereby are directed to. sh QW Cause as fo why this Canfempt Case should not be admitted either anpearin Gi Persan ar through Advocate duly ia Instructed on 02.03.2006. fo ich cate the case stands posted for hear ng x Jaiing which the said case ali he » heard and determined ; aX:

wing 2aTIS ¢ Sm MOS V NAVEEN CHARE ANNT REGISTRAR
-RTRUE COPY) , PRUE COPY SECTION OFFICER.
1. The District Judes, -Guric District (By Special Messenger iy duplicate along with of penton and afidevii fo serve am Respondent Nos.1 & 2 and {6 return fo this Court before 02.03. 2088) gu 8 «. Sr Prof 8 Tirupati Rao, Secretary Andhra Pradesh State Council for righer Education erament of Andhra Fradesh 3° 4" and st foors, Atmakuru (vile i {Mandal}, Guntur (istricg SEASON x fot Sr. VAY SWAME Convenor, APPECET- 2025 Admissions AP BLP Ed J D.PEd ~ 2025 Admi issions. Depar iment of Physical Education AND spars Sciences &e sharye Nagarjuna University Nagarluna Nagar « SaeS1O, Guntur District, Andhra Pradesh UAddressees 2 & 3 by Special Messenger along with a copy of petition and affidavit) One snare copy HIGH COURT SRE J DATED AN 2028 NOTE: LIST THE MATTER ON 02.03.2028.

NOTICE BEFORE ADMISSION GONO.382 of 2026