Section 5 in THE RAJASTHAN EPIDEMIC DISEASES ACT, 2020
5. Punishment for offences.- Any person/institution/company who is bound by
regulations or orders contravenes or disobeys any such regulation or order made under thisAct, or obstructs any officer empowered under this Act, shall on conviction be punishablewith imprisonment for a term which may extend to two years or with fine which may extendto ten thousand rupees or with both.
