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[Cites 0, Cited by 0] [Section 70(5)] [Section 70] [Entire Act]

State of Haryana - Subsection

Section 70(5)(iv) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(iv)details of the geology and lithology of the area including the estimated mineral reserves of the area;