Bombay High Court
M/S Maxworth Realty India Ltd And Anr vs Ajay Gopaldas Samat And Anr on 15 October, 2019
Author: A.M.Badar
Bench: A.M.Badar
(20)APPLNNo.1362019.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPLICATION NO.136 OF 2019
Keshava Kolar @ K. ... Applicant
Versus
Ajay Gopaldas Samat & Anr. ... Respondents
WITH
CRIMINAL APPLICATION NO.138 OF 2019
M/s.Maxworth Realty India Ltd. & Anr. ... Applicants
Versus
Rani Gopaldas Samat & Anr. ... Respondents
WITH
CRIMINAL APPLICATION NO.139 OF 2019
WITH
CRIMINAL APPLICATION NO.141 OF 2019
M/s.Maxworth Realty India Ltd. & Anr. ... Applicants
Versus
Ajay Gopaldas Samat & Anr. ... Respondents
WITH
CRIMINAL APPLICATION NO.140 OF 2019
Keshava Kolar @ K. ... Applicant
Versus
Kaku Tulsidas Bhatia & Anr. ... Respondents
WITH
CRIMINAL APPLICATION NO.142 OF 2019
M/s.Maxworth Realty India Ltd. & Anr. ... Applicants
Versus
Gaikwad RD 1/2
::: Uploaded on - 15/10/2019 ::: Downloaded on - 17/10/2019 21:35:07 :::
(20)APPLNNo.1362019.odt
Geeta Peter Khubani & Anr. ... Respondents
WITH
CRIMINAL APPLICATION NO.143 OF 2019
M/s.Maxworth Realty India Ltd. & Anr. ... Applicants
Versus
Manisha Ajay Samat & Anr. ... Respondents
.....
Mr.Rajesh Verma i/b. Mr.Banarsi Dass Chauhan, Advocate for the Applicants.
Mr.Jatin P. Shah, Advocate for the Respondent No.1.
Mr.Vinod Chate, APP for the Respondent No.2/State.
....
CORAM : A.M.BADAR J.
DATED : 15th OCTOBER 2019. P.C. :
1 Mr.Verma, the learned Counsel is seeking adjournment on the ground that son of the learned Counsel for the applicant is suffering from dengue.
2 Stand over to 25th November 2019.
3 Interim relief is extended till that date only.
(A.M.BADAR, J.) Gaikwad RD 2/2 ::: Uploaded on - 15/10/2019 ::: Downloaded on - 17/10/2019 21:35:07 :::