Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 19 in The Bihar irrigation Act, 1997 19. Form of notice. - Such general notice as may be prescribed shall be given alongwith a list of all villages, as far as is known, which are likely to be affected by the proposed work.
