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State of Tamilnadu - Section

Section 1 in Central Electricity Regulatory Commission (Standards of Performance of Inter-State Transmission Licensees) Regulations, 2012

1. Short title and commencement.

(1)These regulations may be called the Central Electricity Regulatory Commission (Standards of Performance of inter-State Transmission Licensees) Regulations, 2012.
(2)These regulations shall come into force from the date of their publication in the official gazette.