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[Cites 0, Cited by 1] [Section 10(2)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(2)(i) in Tamil Nadu Private Colleges (Regulation) Act, 1976

(i)which does not comply with any of the provisions of this Act or any rules made or directions issued thereunder in so far as such provisions, rules or directions are applicable to such private college, or