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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

Bombay Presidency - Subsection

Section 26(2)(xiv) in The Bombay University Act, 1974

(xiv)make such other Regulations as it thinks fit for the proper academic conduct of the University and the conditions of discipline, residence, corporate life and attendance of students, including fee concessions to them,