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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Gujarat - Subsection

Section 76(2) in Gujarat State Council for Physiotherapy Rules, 2013

(2)After the expiry of the time limit referred to in sub-rule (1), all the papers of the case including the explanation, if any, of the registered practitioner, shall be referred to the Council.