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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Assam - Subsection

Section 7(2) in Guwahati Metropolitan Development Authority Act, 1985

(2)The Chairman of the Guwahati Metropolitan Development Authority or, if for any reason he is unable to attend any meeting, the Deputy Chairman or, if for any reason the Chairman and the Deputy Chairman are unable to attend any meeting, the Vice- Chairman or if for any reason he is also unable at attend the meeting, any other member elected by the members present shall, preside at the meeting.