Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2C] [Entire Act] Union of India - Subsection Section 2C(b) in The Wealth-Tax Rules, 1957 (b)in the case of good will purchased by the assessee for a price, its market value or the price actually paid by him, whichever is less;
