Section 2(1)(j) in Atomic Energy (Radiation Protection) Rules, 2004

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(j)"conveyance" means :-

(i)any vehicle for the purpose of transport by road;

(ii)any vessel, hold, or deck defined under the law being in force, for the purposes of transport by water; and

(iii)any aircraft for the purpose of transport by air;

Legal Document View