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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(g) in Tamil Nadu Local Fund Audit Act, 2014

(g)"local authority" means, -
(i)any municipal corporation or municipal council or panchayat union council or village panchayat constituted under the relevant law for the time being in force; or
(ii)any other authority, body or institution established by or under any law or order of the Government and specified in the Schedule;