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Union of India - Section

Section 86 in The Delhi Police Act, 1978

86. Doing offensive acts in or near a street or public place.

- No person shall slaughter any animal, clean a carcass or hide, or bathe or wash his person in or near to and within sight of a street or public place, except at a place set apart for the purpose, so as to cause annoyance to the neighbouring residents or to passersby.