Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] Bengal Presidency - Subsection Section 51(n) in The Calcutta Port Rules, 1943 (n)in Nurpur Reach and in the vicinity of the James and Mary, the Western Gut: Provided that between the 15th August and 1st December they may navigate the Eastern Gut during the ebb tide;
