Orissa High Court
Chittaranjan Mahapatra And Others vs State Of Odisha And Others ..... ... on 18 July, 2022
Bench: Biswajit Mohanty, Savitri Ratho
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P (C) No.7997 of 2022
Chittaranjan Mahapatra and others ..... Petitioners
Mr.M.K.Dash, Advocate
Vs.
State of Odisha and others ..... Opposite Parties
Mr. A.K.Nanda, AGA
Mr. A.K.Nath, Advocate
(O.Ps. 2, 3 and 4)
Mr. A.K.Mishra, Advocate
(O.Ps.5 to 9)
CORAM:
JUSTICE BISWAJIT MOHANTY
JUSTICE SAVITRI RATHO
ORDER
18.07.2022 Order No.
05. 1. List this matter tomorrow (19.07.2022) under the heading "Orders", as prayed for.
2. Interim order passed earlier shall continue till the next date.
(Biswajit Mohanty) Judge (Savitri Ratho) Judge Bichi Page 1 of 1