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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(m) in Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021

(m)‗news and current affairs content‘ includes newly received or noteworthy content, includinganalysis, especially about recent events primarily of socio-political, economic or cultural nature, made available over the internet or computer networks, and any digital media shall benews and current affairs content where the context, substance, purpose, import and meaning ofsuch information is in the nature of news and current affairs content.