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Delhi High Court - Orders

Judge Chawla vs The State (Govt. Of Nct Of Delhi) & Ors on 14 December, 2022

Author: Amit Sharma

Bench: Amit Sharma

                          $~42
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CRL.REV.P.     500/2019,   CRL.M.A.     9064/2019     &    CRL.M.A.
                                 9065/2019
                                 JUDGE CHAWLA                                      ..... Petitioner
                                                   Through:

                                                   versus

                                 THE STATE (GOVT. OF NCT OF DELHI) & ORS
                                                                                      ..... Respondents
                                                   Through:     Mr. Amit Ahlawat, APP for State
                                                                with Mr. Gagan Kumar, Advocates.
                                                                Insp. Rajiv Gulati, PS EOW, Delhi.

                                 CORAM:
                                 HON'BLE MR. JUSTICE AMIT SHARMA
                                                  ORDER

% 14.12.2022 The Hon'ble Judge is on leave today. List on 27.04.2023.

By Order (Court Master) DECEMBER 14, 2022/bsr Signature Not Verified Digitally Signed By:ANITA BAITAL Signing Date:16.12.2022 13:01:45