Delhi High Court - Orders
Judge Chawla vs The State (Govt. Of Nct Of Delhi) & Ors on 14 December, 2022
Author: Amit Sharma
Bench: Amit Sharma
$~42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 500/2019, CRL.M.A. 9064/2019 & CRL.M.A.
9065/2019
JUDGE CHAWLA ..... Petitioner
Through:
versus
THE STATE (GOVT. OF NCT OF DELHI) & ORS
..... Respondents
Through: Mr. Amit Ahlawat, APP for State
with Mr. Gagan Kumar, Advocates.
Insp. Rajiv Gulati, PS EOW, Delhi.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 14.12.2022 The Hon'ble Judge is on leave today. List on 27.04.2023.
By Order (Court Master) DECEMBER 14, 2022/bsr Signature Not Verified Digitally Signed By:ANITA BAITAL Signing Date:16.12.2022 13:01:45