Supreme Court - Daily Orders
The Communidade Of Cortalim vs Spl.Land Acquisition Officer on 10 August, 2023
Bench: Bela M. Trivedi, Dipankar Datta
ITEM NO.113 COURT NO.15 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 1670/2012
THE COMMUNIDADE OF CORTALIM Appellant(s)
VERSUS
SPL. LAND ACQUISITION OFFICER & ANR. Respondent(s)
WITH
C.A. No. 1672/2012 (IX)
C.A. No. 2136/2013 (III)
Date : 10-08-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE BELA M. TRIVEDI
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Appellant(s)
Mr. Sriharsh N. Bundela, Adv.
Mr. Akshay Kumar, Adv.
Mr. Randhir Kumar Ojha, AOR
Mr. T. Mahipal, AOR
For Respondent(s)
Mr. Atul Yeshwant Chitale, Sr. Adv.
Ms. Tanvi Kakar, Adv.
Mr. Madhav Chitale, Adv.
Ms. Jayati Chitale, Adv.
Mr. Nirbhay Singh, Adv.
Mrs. Suchitra Atul Chitale, AOR
UPON hearing the counsel the Court made the following
O R D E R
A request is made by the learned counsel for the appellant(s) for adjourning the matter on the ground that the arguing counsel is not well.
In view of the request made, list on 16.08.2023.
Signature Not Verified Digitally signed by Deepak Guglani Date: 2023.08.11 18:35:39 IST Reason: (DEEPAK GUGLANI) (R.S. NARAYANAN) AR-cum-PS ASSISTANT REGISTRAR