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[Cites 0, Cited by 0] [Section 284] [Entire Act]

State of West Bengal - Subsection

Section 284(12) in The West Bengal Motor Vehicles Rules, 1989

(12)[ The fee for inspection and test of a motor vehicle referred to in sub-rule (7) shall be specified in Schedule A.] [Sub-rule (12) Substituted vide clause (26)(c). ibid (w.e.f. 4.5.1998).]