Bombay High Court
Aslam Jahangir Karanjia vs Mohammed Azam Shaikh And 6 Ors on 18 July, 2019
Before: Mahendra W. Chandwani
Prothonotary & Senior Master.
Date: 18th July, 2019.
CALLED OUT FOR REJECTION (ORIGINAL SIDE MATTERS) :
9. SL/355/2019 ) Sarojini Patil I/b. Shadage Baburao, Advocate for
WITH ) Plaintiff.
NMSL/737/2019 )
SL/355/2019 )
) P.C.: The Plaintiff and/or his/her Advocate to
) remove office objections on the Suit and to get the same
) numbered and/or registered on or before 16.08.2019,
) failing Suit to stand rejected under the provisions of O.S.
) Rule 986 for non-compliance of office objections.
10. SL/356/2019 ) Akanksha Kalyanpur I/b. Prabhakar Manohar Jadhav,
WITH ) Advocate for Defendant No.3 to 7.
NMSL/743/2019 )
SL/356/2019 )
) P.C.: The Plaintiff and/or his/her Advocate to
) remove office objections on the Suit and to get the same
) numbered and/or registered on or before 08.08.2019,
) failing Suit to stand rejected under the provisions of O.S.
Rule 986 for non-compliance of office objections.
11. SL/364/2019 ) Seeta Yadav I/b. Shankar Durgad, Advocate for Plaintiff.
)
)
) P.C.: The Plaintiff and/or his/her Advocate to
) remove office objections on the Suit and to get the same
) numbered and/or registered on or before 16.08.2019,
) failing Suit to stand rejected under the provisions of O.S.
) Rule 986 for non-compliance of office objections.
12. SL/371/2019 ) Nisha Shah I/b. Kalpesh Joshi Associates, Advocate for
WITH ) Plaintiff.
NMSL/779/2019 )
SL/371/2019 ) P.C.: Ld. Advocate for Plaintiff has informed that
) the Plaintiff is out of India and prayed for eight weeks
) time in the matter. The Plaintiff and/or his/her Advocate
) to remove office objections on the Suit and to get the
) same numbered and/or registered on or before
) 13.09.2019, failing Suit to stand rejected under the
) provisions of O.S. Rule 986 for non-compliance of
) office objections.
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