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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(2)(o) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996

(o)the keeping of safety nets, safety sheets and safety belts where the special nature or the circumstances of work render them necessary for the safety of the workers;