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State of Madhya Pradesh - Section

Section 1 in The M.P. Goldsmith Rehabilitation (Loans) Rules, 1963

1. Short title, extent, operation and application.

(1)These rules may be called the Madhya Pradesh Goldsmiths Rehabilitation (Loans) Rules, 1963.
(2)They extend to the whole of Madhya Pradesh.
(3)They shall come into force with immediate effect.