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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Bombay Presidency - Subsection

Section 1(b) in The Indian Registration Act 1908 in its application to the State of Maharashtra the Bombay Public Trusts (Amendment) Act, 1979

(b)in section 28, for the brackets, letters, word and figure "(ee) and (ee1)" the word, brackets and letters "and (ee)" shall be substituted;