Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Tamilnadu - Subsection Section 38(2) in Alagappa University Act, 1985 (2)All such regulations shall have effect from such date as the Standing Committee on Academic Affairs may direct, but every regulation so made shall be submitted as soon as may be to the Senate for its consideration at its next succeeding meeting.
