Section 13 in Maharashtra Electricity Regulatory Commission (Electricity Supply Code and Other Conditions of Supply) Regulations, 2005
13. Classification and Reclassification of Consumers into Tariff Categories.
- The Distribution Licensee may classify or reclassify a consumer into various Commission approved tariff categories based on the purpose of usage of supply by such consumer:Provided that the Distribution Licensee shall not create any tariff category other than those approved by the Commission.
