Allahabad High Court
Nagendra Kumar Pandey vs General Manager/ Appellate Authority ... on 24 November, 2014
Author: Manoj Kumar Gupta
Bench: Manoj Kumar Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 8 Case :- SERVICE SINGLE No. - 162 of 2014 Petitioner :- Nagendra Kumar Pandey Respondent :- General Manager/ Appellate Authority Uco Bank Lko.& Ors. Counsel for Petitioner :- Jay Shankar Shukla Counsel for Respondent :- Prashant Shanker Singh,Amar Nath Tiwari,Shrikant Mishra Hon'ble Manoj Kumar Gupta,J.
Counter affidavit filed on behalf of respondent nos. 1 to 4 is taken on record. Counsel for respondent no. 5 prays for and is granted two weeks time to file counter affidavit.
Learned counsel for petitioner prays for and is granted two weeks time to file rejoinder affidavit in response to the counter affidavit filed by respondent no. 1 to 4.
List after two weeks.
(Manoj Kumar Gupta, J.) Order Date :- 24.11.2014 skv