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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Chattisgarh - Subsection

Section 10(2) in Chhattisgarh Biological Diversity Rules, 2015

(2)The Member Secretary shall be responsible for day to day administration of the Board. He/She shall also be responsible for implementation of various activities or programmes approved by the Board. He/She may also utilize funds released by National Biodiversity Authority as per their direction;