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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(r) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(r)"The University" means the Patna University or the University or the Ranchi University established and incorporation under section 3, as the case may be ;